Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Rajasthan - Subsection Section 64(3) in The Rajasthan Waqf Board (Election of Members) Rules, 1999 (3)The Returning Officer shall decide which counting agent or agents shall watch the counting at any particular counting table or group of counting tables.
