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State of Uttar Pradesh - Section

Section 3 in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

3. [ Formation of Centralised Service. [Rules 3 to 7, substituted by Notification No. 1636/XII-C-1-84- 7 (10)-1976, dated 8th June, 1984.]

- The centralised service shall comprise the posts of Managing Directors of the Farmer's Service Co-operative Societies and Secretaries of the Primary Agricultural Credit Societies.]