Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 382] [Entire Act] State of Rajasthan - Subsection Section 382(1) in The General Rules (Civil), 1986 (1)to stamp the seal of the Court on the title page, the tenth page and the last page of print of each book;
