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[Cites 0, Cited by 0] [Section 10(14)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(14)(b) in Employees' State Insurance (General) Regulations, 1950

(b)To make recommendations from time to time in regard to changes which may in its opinion be advisable in the Act, Rules and Regulations and forms and procedures to be followed in the running of the scheme.