Section 4(2) in The U.P. Board of Revenue Subordinate Audit Service Rules, 1978

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State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Board of Revenue Subordinate Audit Service Rules, 1978

(2)The strength of the Service and of each category of posts therein shall, until orders varying the same have been passed under sub-rule (1), be as follows:

	Permanent	Temporary
1. Chief Accountant	35	9
2. Accountant	116	20
3. Senior Accounts Clerk	33	1
4. Typist	10	...

Provided that-

(a)the appointing authority may leave unfilled or the Governor may hold in abeyance any vacant post without thereby entitling any person to compensation; or

(b)the Governor may create such additional temporary or permanent posts from time to time, as may be found necessary,

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State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Board of Revenue Subordinate Audit Service Rules, 1978