Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 268] [Entire Act] State of Goa - Subsection Section 268(iv) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (iv)to allow the parties to take inspection of the will, if it is in his custody, and to allow true copies thereof to be taken, when so requested.
