Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] Bhopal State - Subsection Section 54(a) in The Abolition of Jagirs and Land Reforms Rules, 1953 (Bhopal) (a)by publication in the [Gazette] [Substituted for 'Bhopal State Gazette' by M.P.A.L.O., 1956 vide Section 4 Table.] or in any local Hindi paper;
