Delhi High Court - Orders
Umar Khalid vs State Of National Capital Territory Of ... on 22 August, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Rajnish Bhatnagar
$~Special DB-Item-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 173/2022
UMAR KHALID ..... Appellant
Through: Mr. Trideep Pais, Senior Advocate
with Ms. Sudakshina Prasad, Mr.
Sahil Ghai and Ms. Sanya Kumar,
Advocates.
versus
STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
..... Respondent
Through: Mr. Amit Prasad, SPP along with
Mr. Rajat Nair, SPP with
Mr.Dhruv Pandey, Mr. Ayoghya
Prasad, Advocates with Inspector
Anil Kumar, Inspector Lokesh
Sharma, P.S.: Special Cell, Lothi
Road.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 22.08.2022 For further arguments on behalf of Mr. Amit Prasad, learned Special Public Prosecutor appearing on behalf of the Delhi Police, list on 23.08.2022 at 2:15 p.m. SIDDHARTH MRIDUL, J.
RAJNISH BHATNAGAR, J.
Signature Not VerifiedAUGUST 22, 2022/at Digitally Signed CRL.A. 173/2022 Page 1 of 1 By:DURGESH NANDAN Signing Date:25.08.2022 15:02:14