Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 373] [Entire Act]

State of Jharkhand - Subsection

Section 373(12) in Bihar Education Code, 1961

(12)In the case of a committee of ten members, four members and in the case of a committee of fewer members, three members shall form a quorum. In addition to his ordinary vote, the President shall have a casting vote in cases where the votes of the members present are equally divided.