Allahabad High Court
Shri Udai Narain Trividi vs Ixth Addl. D.J. & Others on 10 August, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 7 Case :- WRIT - A No. - 50349 of 1999 Petitioner :- Shri Udai Narain Trividi Respondent :- Ixth Addl. D.J. & Others Petitioner Counsel :- Ashok Bhatnagar,M.D.S.Shekhar,R.D.Tewari,R.S.Misra Respondent Counsel :- C.S.C.,L.K. Hussain,Rahul J ain,Raj Kumar Jain,Z.K.Hasan Hon'ble Rakesh Tiwari J.
The case is passed over on the illness slip of Sri {Pramod Kumar Jain, Advocate.
Order Date :- 10.8.2010 CPP/-