Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Shri Udai Narain Trividi vs Ixth Addl. D.J. & Others on 10 August, 2010

Author: Rakesh Tiwari

Bench: Rakesh Tiwari

Court No. - 7

Case :- WRIT - A No. - 50349 of 1999

Petitioner :- Shri Udai Narain Trividi

Respondent :- Ixth Addl. D.J. & Others

Petitioner Counsel :- Ashok
Bhatnagar,M.D.S.Shekhar,R.D.Tewari,R.S.Misra

Respondent Counsel :- C.S.C.,L.K. Hussain,Rahul J ain,Raj Kumar
Jain,Z.K.Hasan

Hon'ble Rakesh Tiwari J.

 

The case is passed over on the illness slip of Sri {Pramod Kumar Jain, Advocate.

Order Date :- 10.8.2010 CPP/-