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State of Odisha - Section

Section 44 in The Orissa Factories Rules, 1950

44. Urinal accommodation.

- Urinal accommodation shall be provided for the use of male workers and shall not be less than 2 feet in length for every 50 mates: provided that where the number of males employed exceeds 500 it shall be sufficient if there is one urinal for every 50 males up to the first 500 employed and one for every 100 thereafter.In calculating the urinal accommodation required under this rule any odd number of workers less than 50 or 100, as the case may be, shall be reckoned 50 or 100.