Bombay High Court
Pr. Commissioner Of Income Tax-1 ... vs The Pr. Commissioner Of Income Tax, ... on 10 March, 2022
Bench: K.R. Sriram, V. G. Joshi
9-ia-2116-2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO.2116 OF 2021
IN
NOTICE OF MOTION NO. 455 OF 2019
Principal Commissioner of Income Tax-1 .. Applicant.
In the matter between
Principal Commissioner of Income Tax
Central-2 .. Appellant.
v/s.
Shamvik Glasstech P. Ltd., .. Respondent.
Mr. Suresh Kumar, for the Applicant/Appellant.
SMITA
Digitally signed
by SMITA
RAJNIKANT
CORAM: K. R. SHRIRAM &
RAJNIKANT
JOSHI
JOSHI
Date: VINAY JOSHI,JJ.
2022.03.11 14:12:01 +0530 DATED : 10th MARCH, 2022. P.C:-
Mr. Suresh Kumar, learned Counsel for the Appellant seeks leave of the Court to withdraw the application with liberty to file a fresh application.
2 Application dismissed as withdrawn with liberty as prayed for.
(VINAY JOSHI,J.) (K. R. SHRIRAM,J.)
S.R.JOSHI 1 of 1