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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(4)(d) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(d)be responsible for the preparation of the annual accounts and the budget of the University for the next financial year, and for their presentation to the Executive Council;