Jammu & Kashmir High Court
Sumanta Dutta vs Union Of India And Others on 19 December, 2019
Author: Tashi Rabstan
Bench: Tashi Rabstan
Sr. No. 35
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No. 135/2005
Sumanta Dutta .....Petitioner (s)
Through :- None
V/s
Union of India and others .....Respondent(s)
Through :- None
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
Due to paucity of time the matter could not be considered today.
Adjourned.
List on 05.03.2020.
(Tashi Rabstan) Judge Jammu 19.12.2019 Pawan Angotra PAWAN ANGOTRA 2019.12.20 15:46 I attest to the accuracy and integrity of this document