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Jammu & Kashmir High Court

Sumanta Dutta vs Union Of India And Others on 19 December, 2019

Author: Tashi Rabstan

Bench: Tashi Rabstan

                                                                                   Sr. No. 35

                                 HIGH COURT OF JAMMU AND KASHMIR
                                            AT JAMMU

                                                                 SWP No. 135/2005

            Sumanta Dutta                                                      .....Petitioner (s)

                                                 Through :- None

                                           V/s

            Union of India and others                                         .....Respondent(s)

                                                 Through :- None


            Coram:             HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE


                                                     ORDER

Due to paucity of time the matter could not be considered today.

Adjourned.

List on 05.03.2020.

(Tashi Rabstan) Judge Jammu 19.12.2019 Pawan Angotra PAWAN ANGOTRA 2019.12.20 15:46 I attest to the accuracy and integrity of this document