Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 381B] [Entire Act] State of Maharashtra - Subsection Section 381B(a) in The Mumbai Municipal Corporation Act, 1888 (a)have, keep or maintian any collection of standing or flowing water in which mosquitoes breed or are likely to breed, or