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State of Uttar Pradesh - Section

Section 26 in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

26. [ Declaration of air pollution control areas.

- Every area falling within the boundaries of an industrial plant situated in Uttar Pradesh shall be the Air Pollution Control Area under sub- section (1) of section 19] [ Substituted by Notification No. 2252/XL V-1(q) Prani - 88, dated 13th July, 1988].