Supreme Court - Daily Orders
Army Public School, Nasirabad, Ajmer vs Arvind Bhandari on 10 November, 2025
Author: Pankaj Mithal
Bench: Pankaj Mithal
1
ITEM NO.55 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 6556/2025
[Arising out of impugned final judgment and order dated 14-02-2025
in SBCWP No. 17565/2022 passed by the High Court of Judicature for
Rajasthan at Jaipur]
ARMY PUBLIC SCHOOL, NASIRABAD, AJMER Petitioner(s)
VERSUS
ARVIND BHANDARI Respondent(s)
IA No. 192506/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
WITH
Diary No(s). 37199/2025 (XV)
IA No. 198708/2025 - CONDONATION OF DELAY IN FILING
Date : 10-11-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PANKAJ MITHAL
HON'BLE MR. JUSTICE PRASANNA B. VARALE
For Petitioner(s) :Mr. Rahul Kaushik, Sr. Adv.
Mr. Vishesh Vijay Kalra, AOR
Mrs. Sonia Sharma, Adv.
Ms. Simran Shadija, Adv.
Mr. Shivam Parashar, Adv.
Mr. Garv Vikas, Adv.
Mr. Shadan Farasat, Sr. Adv.
Mr. Samyak Gangwal, Adv.
Mr. Rohin Bhansali, Adv.
Mr. Tanuj Badhana, Adv.
Mr. Kaustubh Chaturvedi, Adv.
Mr. Rajesh Kumar, Adv.
Mr. Gaurav Goel, AOR
For Respondent(s) : Mr. Gaurav Goel, AOR
Signature Not Verified
Digitally signed by
KANCHAN CHOUHAN
Date: 2025.11.10
17:39:17 IST
Reason:
Mr. Rahul Kaushik, Sr. Adv.
Mr. Vishesh Vijay Kalra, AOR
Mrs. Sonia Sharma, Adv.
Ms. Simran Shadija, Adv.
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Mr. Shivam Parashar, Adv.
Mr. Garv Vikas, Adv.
Mr. Vishesh Vijay Kalra , AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter in first week of December, 2025.
(KANCHAN CHOUHAN) (NIDHI MATHUR) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)