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Supreme Court - Daily Orders

Army Public School, Nasirabad, Ajmer vs Arvind Bhandari on 10 November, 2025

Author: Pankaj Mithal

Bench: Pankaj Mithal

                                                1

     ITEM NO.55                         COURT NO.11                 SECTION XV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

               PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C)       NO(S).   6556/2025

     [Arising out of impugned final judgment and order dated 14-02-2025
     in SBCWP No. 17565/2022 passed by the High Court of Judicature for
     Rajasthan at Jaipur]

     ARMY PUBLIC SCHOOL, NASIRABAD, AJMER                           Petitioner(s)

                                               VERSUS

     ARVIND BHANDARI                                                Respondent(s)

     IA No. 192506/2025 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     WITH
     Diary No(s). 37199/2025 (XV)
     IA No. 198708/2025 - CONDONATION OF DELAY IN FILING

     Date : 10-11-2025 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE PANKAJ MITHAL
                         HON'BLE MR. JUSTICE PRASANNA B. VARALE


     For Petitioner(s) :Mr. Rahul Kaushik, Sr. Adv.
                        Mr. Vishesh Vijay Kalra, AOR
                        Mrs. Sonia Sharma, Adv.
                        Ms. Simran Shadija, Adv.
                        Mr. Shivam Parashar, Adv.
                        Mr. Garv Vikas, Adv.

                                  Mr. Shadan Farasat, Sr. Adv.
                                  Mr. Samyak Gangwal, Adv.
                                  Mr. Rohin Bhansali, Adv.
                                  Mr. Tanuj Badhana, Adv.
                                  Mr. Kaustubh Chaturvedi, Adv.
                                  Mr. Rajesh Kumar, Adv.
                                  Mr. Gaurav Goel, AOR


     For Respondent(s) : Mr. Gaurav Goel, AOR
Signature Not Verified

Digitally signed by
KANCHAN CHOUHAN
Date: 2025.11.10
17:39:17 IST
Reason:
                                  Mr. Rahul Kaushik, Sr. Adv.
                                  Mr. Vishesh Vijay Kalra, AOR
                                  Mrs. Sonia Sharma, Adv.
                                  Ms. Simran Shadija, Adv.
                                 2

                   Mr. Shivam Parashar, Adv.
                   Mr. Garv Vikas, Adv.

                   Mr. Vishesh Vijay Kalra , AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

List the matter in first week of December, 2025.

(KANCHAN CHOUHAN) (NIDHI MATHUR) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)