Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131(2)] [Section 131] [Entire Act] State of Haryana - Subsection Section 131(2)(vii) in Haryana Co-operative Societies Act, 1984 (vii)for general meeting of the members and for the procedure at such meetings and the powers to be exercised by such meetings;