Section 23(1)(B) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Assam - Subsection

Section 23(1)(B) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

(B)Other members :

(xxii)Two persons distinguished in Literature/Law/Medidne/Sdence/ Engineering/Technology/Commerce/Public life nominated by the Chancellor;

(xxiii)Two representatives with good records to be elected by the Post-graduate Students of the University from amongst themselves: