Section 9(2)(iv) in The Himachal Pradesh Roadside Land Control Act, 1968

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State of Himachal Pradesh - Subsection

Section 9(2)(iv) in The Himachal Pradesh Roadside Land Control Act, 1968

(iv)The provisions of Parts III, IV, V and VIII of the Land Acquisition Act 1894 (I of 1894) shall, so far as may be, apply to an award made under sub-section (1) as though it were an award made under that Act.

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State of Himachal Pradesh - Subsection

Section 9(2)(iv) in The Himachal Pradesh Roadside Land Control Act, 1968