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[Cites 0, Cited by 0] [Section 369(1)] [Section 369] [Entire Act]

State of West Bengal - Subsection

Section 369(1)(a) in The Calcutta Municipal Corporation Act, 1980

(a)overhang, jut or project into, or in any way encroach upon, and obstruct in any way the safe or convenient passage of the public along, any street, or