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[Cites 0, Cited by 3] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(d) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(d)any materials which have undergone any process towards the manufacture of a narcotic drug or psychotropic substance or controlled substance, or any residue left of the materials from which any narcotic drug or psychotropic substance or controlled substance has been manufactured,