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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

Daman and Diu - Subsection

Section 9(8)(b) in Daman and Diu Value Added Tax Regulation, 2005

(b)a purchase by way of the acquisition of a right to use goods, to the extent that the right to use goods is exercised after the date of commencement of this Regulation;