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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(4)(iv) in The Chhattisgarh Co-operative Societies Rules, 1962

(iv)any money or property belonging to the society which appears to the auditor to be bad or doubtful debt; and