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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(qb) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(qb)„online gaming intermediary‟ means any intermediary that enables the users of its computer resource to access one or more online games;