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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Maharashtra - Subsection

Section 83(1)(h) in Maharashtra Housing and Area Development Act, 1976

(h)such lands and buildings of any Diplomatic or Consular Mission of a foreign State as are, by general or special orders, specified by Government under clause (c) of sub-section (1) of section 143 of the Corporation Act;