Madhya Pradesh High Court
Angad Kol vs Balkishan Kachhi on 25 April, 2022
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MA No. 922 of 2022
(ANGAD KOL AND OTHERS Vs BALKISHAN KACHHI AND OTHERS)
Dated : 25-04-2022
Mr. Sharad Gupta, Advocate for the appellant.
Records called.
Issue notice to the respondents on payment of process fee within a period
of seven working days by both modes.
List the matter after ensuing summer vacation.
(PRAKASH CHANDRA GUPTA) JUDGE DevS Signature Not Verified SAN Digitally signed by DEVESH K SHRIVASTAVA Date: 2022.04.27 14:41:16 IST