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Madhya Pradesh High Court

Angad Kol vs Balkishan Kachhi on 25 April, 2022

Author: Prakash Chandra Gupta

Bench: Prakash Chandra Gupta

                                                                    1
                                              IN THE HIGH COURT OF MADHYA PRADESH
                                                           AT JABALPUR
                                                              MA No. 922 of 2022
                                                (ANGAD KOL AND OTHERS Vs BALKISHAN KACHHI AND OTHERS)

                                Dated : 25-04-2022
                                       Mr. Sharad Gupta, Advocate for the appellant.

                                       Records called.
                                       Issue notice to the respondents on payment of process fee within a period

of seven working days by both modes.

List the matter after ensuing summer vacation.

(PRAKASH CHANDRA GUPTA) JUDGE DevS Signature Not Verified SAN Digitally signed by DEVESH K SHRIVASTAVA Date: 2022.04.27 14:41:16 IST