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State of Madhya Pradesh - Section

Section 52 in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

52. Enforcement of orders passed by the Commission.

- The Commission Secretary shall ensure enforcement and compliance of the orders passed by the Commission, by the persons concerned in accordance with the provisions of the Act and the Regulations and if necessary, may seek the orders of the Commission for directions