Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 30 in The Sikh Gurdwaras Committee Election Rules, 1959 30. Identification of elector. - The presiding officer may employ at the polling station such person s as he thinks fit to assist him or any polling officer in identifying the electors.
