Section 3(d) in The Orissa Panchayat Samiti Act, 1959
(d)[ "Grama" and "Grama Panchayat" shall respectively mean the "Grama" and "Grama Panchayat" constituted under the Orissa Grama Panchayat Act, 1964, (Orissa Act 1 of 1965);] [Substituted vide Orissa Act No. 18 of 1991 (O.G.E. No. 792 dated 4.7.1991).]
