Supreme Court - Daily Orders
Mrf Ltd. Through Its Operations Manager vs Union Of India And Ors. Ministry Of ... on 7 February, 2023
Bench: M.R. Shah, C.T. Ravikumar
ITEM NO.11 COURT NO.4 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17081/2016
(Arising out of impugned final judgment and order dated 19-05-2016
in WP No. 8285/2004 passed by the High Court Of Judicature At
Hyderabad for the State of Telangana and the State of Andhra
Pradesh)
MRF LTD. THROUGH ITS OPERATIONS MANAGER Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. MINISTRY OF ENERGY
SECRETARY & ORS. Respondent(s)
(IA No. 2/2016 - PERMISSION TO FILE ANNEXURES
IA No. 3/2016 - STAY APPLICATION)
WITH
SLP(C) No. 5028/2017 (XII-A)
SLP(C) No. 34055/2016 (XII-A)
(IA No. 89833/2017 - CLARIFICATION/DIRECTION)
SLP(C) No. 30388/2016 (XII-A)
SLP(C) No. 30366-30367/2016 (XII-A)
SLP(C) No. 23005/2016 (XII-A)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
1/2016 FOR ON IA 2/2016, IA No. 1/2016 - EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT)
SLP(C) No. 18547-18566/2016 (XII-A)
SLP(C) No. 18359-18368/2016 (XII-A)
( FOR [PERMISSION TO FILE ANNEXURES] ON IA 11/2016
IA No. 11/2016 - PERMISSION TO FILE ANNEXURES)
SLP(C) No. 19032-19039/2016 (XII-A)
SLP(C) No. 19904-19924/2016 (XII-A)
Signature Not Verified
SLP(C) No. 19139/2016 (XII-A)
Digitally signed by
Neetu Sachdeva
Date: 2023.02.08
14:36:10 IST
Reason:
SLP(C) No. 18745/2016 (XII-A)
contd..
- 2 -
SLP(C) No. 19166/2016 (XII-A)
( FOR ON IA 2/2016
FOR STAY APPLICATION ON IA 3/2016
IA No. 3/2016 - STAY APPLICATION)
SLP(C) No. 20146/2016 (XII-A)
SLP(C) No. 19548/2016 (XII-A)
SLP(C) No. 19306/2016 (XII-A)
( FOR ON IA 2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
FOR STAY APPLICATION ON IA 4/2016
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES
IA No. 4/2016 - STAY APPLICATION)
SLP(C) No. 21857-21863/2016 (XII-A)
SLP(C) No. 21977-21978/2016 (XII-A)
SLP(C) No. 22936/2016 (XII-A)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
1/2016
IA No. 1/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 24920/2016 (XII-A)
( FOR ON IA 1/2016)
SLP(C) No. 24867/2016 (XII-A)
( FOR PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS ON IA 1/2016
IA No. 1/2016 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS)
SLP(C) No. 27275-27284/2016 (XII-A)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
1/2016
IA No. 1/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 31334-31336/2016 (XII-A)
SLP(C) No. 27047/2016 (XII-A)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
1/2016
IA No. 1/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 27045/2016 (XII-A)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
1/2016
IA No. 1/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 26639/2016 (XII-A)
contd..
- 3 -
SLP(C) No. 26443/2016 (XII-A)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
1/2016, IA No. 1/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 26816/2016 (XII-A)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
1/2016, IA No. 1/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 26873/2016 (XII-A)
SLP(C) No. 30709/2016 (XII-A)
SLP(C) No. 29208/2016 (XII-A)
SLP(C) No. 29277/2016 (XII-A)
SLP(C) No. 29278/2016 (XII-A)
SLP(C) No. 31343/2016 (XII-A)
SLP(C) No. 2789/2017 (XII-A)
SLP(C) No. 2788/2017 (XII-A)
SLP(C) No. 3087-3089/2018 (XII-A)
(IA No. 7593/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 07-02-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Parties Mr. Venkateswara Rao Anumolu, AOR
Mr. D. Bharat Kumar, Adv.
Mr. Aman Shukla, Adv.
Mr. Venkat Chalasani, Adv.
Mr. M. Chandrakanth Reddy, Adv.
Mr. Vishal Arun, AOR
Mr. C Raghavendren, Adv.
Mr. M. A. Chinnasamy, AOR
Mr. Saurabh Gupta, Adv.
Mr. M Vishnu Venkatesh, Adv.
Mr. T. Meikandan, Adv.
Mr. Ch. Leela Sarveswar, Adv.
Mr. Sridhar Potaraju, AOR
Mr. Y.V.Anil Kumar, Adv.
Mr. Rajat Srivastava, Adv.
contd..
- 4 -
Mr. Sadineni Ravi Kumar, AOR
Mr. Sudhir Naagar, AOR
Mr. Vikrant Mehta, Adv.
Mr. Mohit Singh, Adv.
M/S. S. Narain & Co., AOR
Mr. K. Gopal Choudhary, Adv.
Mr. Sandeep Narain, Adv.
Ms. Kanak Malik, Adv.
Mrs. Prabha Swami, AOR
Mr. Challa Kodandaram, Sr. Adv.
Mr. Y. Raja Gopala Rao, AOR
Mr. Challa Gunaranjan, Adv.
Ms. Y. Vismai Rao, Adv.
Mr. Y. Ramesh, Adv.
Mr. Dhuli Gopi Krishna, Adv.
Mr. Byrapaneni Suyodhan, Adv.
Ms.Tatini Basu, AOR
Mr. Kumar Shashank, Adv.
M/S. K J John And Co, AOR
Ms. Surekha Raman, Adv.
Mr. Akhil Abraham Roy, Adv.
Mr. Abhishek Anand, Adv.
Mr. Ritin Rai, Sr. Adv.
Mr. Syed Jafar Alam, AOR
Mr. Saahil Kaul, Adv.
Mr. Ishan Bisht, Adv.
Mr. A. D. N. Rao, Sr. Adv.
Mr. Annam Venkatesh, AOR
Mr. Rahul Mishra, Adv.
Mr. D. Shiva Shankar, Adv.
Ms. Argimaa Singh, Adv.
Ms. Aishwarya Bhati, ASG
Mr. Shiv Mangal Sharma, Adv.
Ms. Diksha Rai, Adv.
Ms. Chitrangda Rastrawara, Adv.
Ms. Shreya Jain, Adv.
Mr. G. S. Makkar, AOR
Mr. Aravindh S., AOR
Ms. Uma Bhuvaneshwari, Adv.
Mr. Abbas. B, Adv.
contd..
- 5 -
Mr. S Niranjan Reddy, Sr. Adv.
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Gowtham, Adv.
Ms. Niti Richhariya, Adv.
Mr. Shaik Mohamad Haneef, Adv.
Mr. K V Girish Chowdary, Adv.
Mr. T Vijaya Bhaskar Reddy, Adv.
Mr. Sahil Raveen, Adv.
Ms. Rajeswari Mukherjee, Adv.
Mr. Guntur Prabhakar, AOR
M/S. Venkat Palwai Law Associates, AOR
Mr. C. S. Vaidyanathan, Sr. Adv.
Mr. P Venkat Reddy, Adv.
Mr. Prashant Kumar Tyagi, Adv.
Mr. P Srinivas Reddy, Adv.
Mr. Vinayak Goel, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Put up on 21.02.2023.
In the meantime, it will be open for the learned counsel for the respective parties to file the short written submissions. One of the learned counsel may also file convenience compilation, which is to be circulated to all concerned.
(NEETU SACHDEVA) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR