Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 99 in The Haryana Canal and Drainage Rules, 1976 99. Construction of new channels. [Section 65(2)(b)]. - No new Government irrigation channel shall be constructed in the area already under irrigation without the prior approval of Chief Canal Officer.
