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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Jharkhand - Subsection

Section 74(1) in Bihar Factories Rules, 1950

(1)There shall be in or adjoining the creche a suitable washroom for the washing of the children and their clothings. The washroom shall conform to the following standards, namely:-
(a)The floor and internal walls of the room to a height of 3 feet shall be so laid or finished as to provide a smooth impervious surface. The room shall be adequately lighted and ventilated and the floor shall be effectively drained and maintained in a clean and tidy condition.
(b)There shall be at least one basin or similar vessel for every four children accommodated in the creche at any one time together with a supply of water provided, if practicable, through taps from a source approved by the Health Officer, such source shall be capable of yielding for each child a supply of at least five gallons of water a day.
(c)An adequate supply of clean clothes, soap and clean towels shall be made available for each child while it is in the creche.