Allahabad High Court
U.P.State Electricity Board vs P.O., Labour Court Ii, Kanpur & Another on 27 September, 2018
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 2371 of 1997 Petitioner :- U.P. State Electricity Board Respondent :- P.O., Labour Court Ii, Kanpur & Another Counsel for Petitioner :- Ranjit Saxena,R K Mishra,Smt.M.Tripathi Counsel for Respondent :- C.S.C. Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri R K Mishra, learned counsel for respondent has sought adjournment on the ground of illness.None appeared on behalf of petitioner.
List on 22nd October, 2018.
Order Date :- 27.9.2018 Mukesh