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State of Rajasthan - Section

Section 32 in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011

32. Removal of Difficulties.

- If any difficulty arises in effective implementation of provisions of these rules, the State Government shall give such directions by issuing orders which are in consonance with the provisions of the Act and which are considered essential for removal of such difficulties.