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State of Bihar - Section

Section 249 in Bihar Board's Miscellaneous Rules, 1958

249. And for Jain officials.

- Revenue officers should, when possible, allow Jain officials to absent themselves from their duties on the day on which their annual festival "Kartik Purnima" falls, and, as a rule should not fix cases in which Jain suitors or witnesses are concerned for hearing on that day.