Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Maharashtra - Section Section 5 in The Maharashtra Opium Smoking Act 5. Member of opium smoking assembly. Whoever, being aware of facts which render an assembly an opium smoking assembly intentionally joins that assembly, or continues therein, is said to be a member of that assembly.
