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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Haryana - Subsection

Section 29(c) in The Faridabad Complex Water-Supply Bye-laws

(c)To use or permit any contrivance having the effect of joining Faridabad Complex Administration System of pipes with any other source of water not belonging to the Faridabad Complex Administration or any cistern or other receptacle used for storage of rain water.