Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106(4)] [Section 106] [Entire Act] State of Maharashtra - Subsection Section 106(4)(ii) in The Maharashtra Cooperative Societies Rules, 1961 (ii)specify the name and the address of the appellant and also the name and address of the opponent, as the case may be;