Bombay High Court
Echjay Industries Pvt. Ltd. And 7 Ors vs Rajendra And 2 Ors on 22 October, 2018
Bench: B.R. Gavai, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (WRIT PETITION) NO. 481 OF 2016
In
WRIT PETITION 122 OF 2009
Echjay Industries Pvt. Ltd. And 7 Ors. ....Petitioner
V/S
Rajendra And 2 Ors. ....Respondent
CORAM : B.R. GAVAI &
M. S. KARNIK, JJ
DATE : 22nd October, 2018
P.C. :
Due to paucity of time the matter is adjourned. Ad-interim relief if any to continue till then. Stand over to 30th November, 2018.
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