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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(i) in The Goa, Daman and Diu Marine Fishing Regulation Act, 1980

(i)"Union territory" means the Union territory of Goa, Daman and Diu and includes the territorial waters along the entire coastline of the Union territory.