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Union of India - Section

Section 45 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

45. Medical facilities for employees.

- The employees of the Institute including deputationists, retired employees and the dependent members of their families shall be entitled to medical facilities as admissible under the NIMHANS Health Scheme, who shall also pay such contribution as are required under that scheme and the details of the scheme are as provided in Schedule X:Provided that any amendment to the said schedule shall be made by publication of notification in the Official Gazette, only with the prior approval of the Governing Body.