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State of Odisha - Section

Section 60 in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972

60. Repeal.

- The Central Provinces Consolidation of Holdings Act, 1928 (Act 8 of 1928) in its application to the State Orissa and Chapter VI of the Orissa Agriculture Act, 1951(Orissa Act 16 of 1952), are hereby repealed.Annexure[Provision of the Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1575 (Or Act 28 of 1975) Not Incorporated In The Original Act]