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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(3) in Rules under the Pharmacy Act, 1948

(3)Employees of the Council shall be entitled to travelling allowance at the same rate as Government servants of the State. The Registrar of the Council shall, however be considered to be of the rank of a Gazetted Officer.