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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(b) in The Information Technology (Certifying Authorities) Rules, 2000

(b)[give an undertaking to the Controller] [ Substituted by G.S.R. 535(E), dated 20.8.2004 (w.e.f. 20.9.2004).] binding himself to comply with the terms and conditions of the licence and the provisions of the Act and the rules made thereunder.