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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1) in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/Foreign Liquor Rules, 2002

(1)"Act" means the Chhattisgarh Excise Act, 1915 (No. 2 of 1915), as amended from time to time.