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[Cites 0, Cited by 0] [Section 10(9)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(9)(c) in First Statutes of the Rai University

(c)To keep the minutes of the meetings of all the authorities of the University and all the committees and subcommittees appointed by any of these authorities and circulate the same among the members, with the approval of the Provost;