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Himachal Pradesh High Court

Rajni Malhotra vs . State Of H.P. &Others on 28 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Rajni Malhotra Vs. State of H.P. &others .

CWP No. 1200 of 2023 28.3.2023 Present: Mr. Prashant Sharma, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Y. W. Chauhan, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General and Ms. Priyanka Chauhan, Deputy Advocate General, for the respondents­State.

CWP No. 1200 of 2023 & CMP No. 2378 r of 2023 Notice. Mr. Ramakant Sharma, learned Additional Advocate General appears and waives service of notice on behalf of respondents­State. He prays for and is granted two weeks' time to file reply.

List on 11.4.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge March 28, 2023 (kalpana) ::: Downloaded on - 28/03/2023 20:42:23 :::CIS