Himachal Pradesh High Court
Rajni Malhotra vs . State Of H.P. &Others on 28 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Rajni Malhotra Vs. State of H.P. &others .
CWP No. 1200 of 2023 28.3.2023 Present: Mr. Prashant Sharma, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Y. W. Chauhan, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General and Ms. Priyanka Chauhan, Deputy Advocate General, for the respondentsState.
CWP No. 1200 of 2023 & CMP No. 2378 r of 2023 Notice. Mr. Ramakant Sharma, learned Additional Advocate General appears and waives service of notice on behalf of respondentsState. He prays for and is granted two weeks' time to file reply.
List on 11.4.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge March 28, 2023 (kalpana) ::: Downloaded on - 28/03/2023 20:42:23 :::CIS