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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of West Bengal - Subsection

Section 82(1)(b) in New Town, Kolkata Development Authority Act, 2007

(b)any building or projection exists in, violation of any condition, direction or requisition under any provision of this Act or the rules or the regulations made thereunder, or