Section 89(1)(c) in The Railways Act, 1989

[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(1)(c) in The Railways Act, 1989

(c)the scope for causing scarcity of such goods by not removing them for long periods from such railway station and the hardship which such scarcity may cause to the community;

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Union of India - Subsection

Section 89(1)(c) in The Railways Act, 1989